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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(b) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(b)Authorities of the University -
(i)the Advisory Council;
(ii)the Board of Management;
(iii)the Academic Council;
(iv)the Faculties;
(v)the Board of Studies;
(vi)the Finance Committee; and
(vii)such other authorities as may be declared by the Statutes to be the authorities of the University.