Section 10 in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012
10. Officers and Authorities of the University.
- The following shall be the Officers and authorities of the University, namely: -(a)Officers of the University -(i)the Vice-Chancellor;(ii)the Pro-Vice-Chancellor;(iii)the Registrar;(iv)the Comptroller;(v)the Estate Officer;(vi)the Dean of Student Welfare;(vii)the Deans of Faculties; and(viii)such other persons in the service of the University as may be declared by the Statutes to be the officers of the University.(b)Authorities of the University -(i)the Advisory Council;(ii)the Board of Management;(iii)the Academic Council;(iv)the Faculties;(v)the Board of Studies;(vi)the Finance Committee; and(vii)such other authorities as may be declared by the Statutes to be the authorities of the University.
