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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(3)(b) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(b)to make recommendation for the institution of professorship, associate professorships, readerships and teacherships and other teaching posts including posts in research and extension and in regard to the duties thereof;