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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(3) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(3)In particular, and without prejudice to the generality of the foregoing power, the Academic Council shall have power :-
(a)to advise the Board on all academic matters including the control and management of libraries;
(b)to make recommendation for the institution of professorship, associate professorships, readerships and teacherships and other teaching posts including posts in research and extension and in regard to the duties thereof;
(c)to formulate, modify or revise schemes for the constitution or reconstitution of departments of teaching, research and extension education;
(d)to make ordinances regarding the admission of students to the University, and determine the number of students to be admitted;
(e)to make ordinances relating to the courses of study leading to degrees, diplomas and certificates;
(f)to make ordinances relating to the conduct of examinations and to maintain and promote standards;
(g)to make recommendations regarding post-graduate teaching, research and extension education;
(h)to make recommendations regarding the qualifications to be prescribed for teachers in the University;
(i)to exercise such other powers and perform such other duties as may be conferred or imposed on it by or under the provisions of this Act.