Himachal Pradesh High Court
Yuv Raj vs . Ses Ram on 30 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Yuv Raj Vs. Ses Ram RSA No. 81 . of 2021 30.3.2022 Present: Ms. Anaida Kuthiala,
Advocate, for the appellant.
Mr. Sunil Mohan Goel, Advocate, for the respondent.
Learned counsel for the appellant prays for and is granted four weeks' time to file rejoinder. List on 27.4.2022.
(Tarlok Singh Chauhan) Judge March 30, 2022 (Kalpana) ::: Downloaded on - 30/03/2022 20:20:58 :::CIS