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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Kerala - Subsection

Section 80(iv) in Kerala Factories Rules, 1957

(iv)departments in which completed matches ( matches with heads on) are stored shall be separated from all other departments by means of fireproof walls and doors providing adequate means of escape in case of fire, provided that the chief inspector may, subject to such conditions, as he may deem necessary, exempt any factory in existence on 1st January 1951 from the provisions of this clause;