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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(1) in West Bengal Trade Unions Rules, 1998

(1)Immediately after the expiry of the period within which candidatures may be withdrawn under rule 30, the Returning Officer shall prepare a list of the contesting Trade Unions, that is to say, the Trade Unions whose applications have been finally accepted and have not been withdrawn within the period mentioned in the said rule.