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[Cites 0, Cited by 0] [Section 256] [Entire Act]

State of Bihar - Subsection

Section 256(9) in The Bihar Motor Vehicles Rules, 1992

(9)The Deputy Director of Transport, the Regional Transport Officer to wear Ashok emblem, and the Assistant Director Transport or the Assistant Regional Transport Officer to wear three stars and a badge with letter 'GMVD' and a strip in red and blue colour on the shoulder strap;