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State of Bihar - Section

Section 256 in The Bihar Motor Vehicles Rules, 1992

256. Uniform for the officers of the Motor Vehicles Department.

- The Uniform for the Deputy Director of Transport, Regional Transport Officer, Assistant Director of Transport, Motor Vehicles Inspector and Assistant Motor Vehicles Inspector shall be as follows:-
(1)Khaki forage or khaki peaked cap or khaki turban, or berei in nevy-blue colour. Each of these dress shall have a head badge;
(2)Khaki shirt or khaki bush shirt or khaki tunic with khaki buttons;
(3)Khaki trousers of police pattern;
(4)Khaki whistle cord;
(5)Whistle;
(6)Police pattern cross belt or waist belt of same Brown leather;
(7)Brown shoes;
(8)Khaki stockings or socks;
(9)The Deputy Director of Transport, the Regional Transport Officer to wear Ashok emblem, and the Assistant Director Transport or the Assistant Regional Transport Officer to wear three stars and a badge with letter 'GMVD' and a strip in red and blue colour on the shoulder strap;
(10)The Motor Vehicle Inspector to wear three stars and the Assistant Motor Vehicles Inspector to wear two stars, and the badge with letters GMVD1, and a strip in Red and Blue colour, on the shoulder strap;
(11)The epaulets, badges, head badges and strip shall be of design and description, illustrated in the Sixth Schedule.