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[Cites 0, Cited by 0] [Section 13A] [Entire Act]

State of Uttarakhand - Subsection

Section 13A(iv) in The Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976

(iv)In case no eligible and suitable candidate is found in the year of recruitment in which vacancy has been reserved the vacancy shall be treated as general.