Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Chattisgarh - Subsection

Section 40(1)(c) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(c)providing for any other matters solely concerning such authorities and bodies and not provided for by this Act and the Statutes.