Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(ii) in Telangana Medical & Dental Colleges Admission, (Admission into MBBS & BDS Courses) Rules, 2017

(ii)All the candidates joining the MBBS/BDS course should execute the bond on a non-judicial stamp paper of Rs. 100/- value as prescribed signed by candidate and parents to ensure completion of the prescribed period of training or in default or any other reason has to pay Rs. 3,00,000-00 (Rupees Three lakhs only) or such amount as specified by the KNR University of Health Sciences to the KNR University of Health Sciences.