Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act] State of Maharashtra - Subsection Section 15(2)(b) in The Maharashtra Council of Indian Medicine (Election) Rules, 1967 (b)registered practitioners included in 2 part II and part III of the Register; or