Section 15(2) in The Maharashtra Council of Indian Medicine (Election) Rules, 1967
(2)nomination of [......................] [[Here inserted(a)registered practitioners included in part I of the Register; or(b)registered practitioners included in 2 part II and part III of the Register; or(c)qualified principals or head of the recongnised institution; or(d)qualified teachers in the recognised institutions as may be necessary.]] eligible to fill the [seat/ seats] [Strike off the alternative not required.] are invited;
