Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Haryana - Subsection Section 5(2)(b) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977 (b)the height and position of all chimneys in the building within a distance of fifteen feet from the open end of a soil pipe or ventilating pipe ;