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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(2)The plans shall also show :-
(a)the position of all windows and other openings in the building ;
(b)the height and position of all chimneys in the building within a distance of fifteen feet from the open end of a soil pipe or ventilating pipe ;
(c)in detail, the nature of all sanitary connections including the manner of disposal of rain water and its discharge to the storm water drain ;
(d)the scale to which the plan is drawn ;
(e)the disposal of bathroom and kitchen and connections to the waste and soil pipes and the nature of the connection of the soil pipe to the sewer with a suitable intercepting chamber, when such chamber has been required by the committee by a general or special order.