Section 4 in Chhattisgarh Food and Nutritional Security Act, 2012
4. Nutritional support to pregnant women and lactating mothers.
- Subject to the provisions of Section 13 and 14, every pregnant woman and lactating mother shall be entitled to-(a)meal, free of charge, during pregnancy and up to six months after childbirth through local anganwadi, so as to meet the nutritional standards as specified in Schedule-II.(b)maternity benefit in accordance with a scheme, payable in such manner and subject to such conditions as may be prescribed in that scheme.
