Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Chattisgarh - Subsection Section 4(a) in Chhattisgarh Food and Nutritional Security Act, 2012 (a)meal, free of charge, during pregnancy and up to six months after childbirth through local anganwadi, so as to meet the nutritional standards as specified in Schedule-II.
