Himachal Pradesh High Court
Hoshiar Singh vs . Harvinder Singh & Others on 15 June, 2023
Author: Virender Singh
Bench: Virender Singh
Hoshiar Singh Vs. Harvinder Singh & Others .
RSA No.88 of 2023.
15.06.2023 Present: Mr. Malay Kaushal, Advocate for the appellant.
Mr. Mukesh Sharma, Advocate for the respondents.
Power of attorney be filed within four weeks from today.
r List on 10th August, 2023.
CMP No. 4041 of 2023.
Learned counsel for the respondents, prays for and is granted four weeks' time to file reply.
Interim order to continue in the meanwhile.
List, along with the main appeal, on the date already fixed.
(Virender Singh) Judge June 15, 2023(ps) ::: Downloaded on - 16/06/2023 20:32:18 :::CIS