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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(3) in Tamil Nadu Heritage Commission Act, 2012

(3)
(a)All rules made under this Act shall be published in the Tamil Nadu Government Gazette and, unless they are expressed to come into force on a particular day, shall come into force on the date on which they are so published.
(b)All notification issued under this Act shall, unless they are expressed to come into force on a particular day, shall come into force on the date on which they are so published.