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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(3)(b) in Tamil Nadu Heritage Commission Act, 2012

(b)All notification issued under this Act shall, unless they are expressed to come into force on a particular day, shall come into force on the date on which they are so published.