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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(c) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

(c)Ensure inspection of the premises and record the names of unorganized workers on the spot or otherwise evidence of such persons, as he may deem necessary in the manner prescribed.