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State of Andhra Pradesh - Section

Section 34 in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

34. Powers and duties of Inspectors.

- An Inspector may within the local limits, for which he is appointed,-
(a)Enter at all reasonable hours in any premises / place where workers in the Organized / Unorganized Sector are engaged.
(b)Exercise such other powers necessary for carrying out of the purposes of the Act.
(c)Ensure inspection of the premises and record the names of unorganized workers on the spot or otherwise evidence of such persons, as he may deem necessary in the manner prescribed.