Section 29(7) in The General Rules (Criminal), 1977
(7)[ Record of proceedings under Section [236] [Items (10) to (33) re-numbered as (7) to (30) by Notification No. 504/V-b-13, dated 27th August, 1983, published in U. P. Gazette, Part II, dated 5th November, 1983, pages 55-58.].
