Madhya Pradesh High Court
The State Of Madhya Pradesh vs Shivpal @ Lalu on 22 June, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-16269-2018 (THE STATE OF MADHYA PRADESH Vs SHIVPAL @ LALU) 2 Jabalpur, Dated : 22-06-2018 List the matter along with M.Cr.C. No.10358/2018.
(S.K. SETH) (B. K. SHRIVASTAVA) sh JUDGE JUDGE e ad Digitally signed by MOHD IRFAN SIDDIQUI irfan Date: 2018.06.23 11:20:21 +05'30' Pr a hy ad M of rt ou C h ig H