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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Mizoram - Subsection

Section 29(1) in The Mizoram Aided College Employees Rules, 1990

(1)All rules relating to the management of Government aided college in so far as the service conditions of the employees are concerned shall stand repealed with effect from the date these rules come into force.