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State of Mizoram - Section

Section 29 in The Mizoram Aided College Employees Rules, 1990

29. Repeal and savings.

(1)All rules relating to the management of Government aided college in so far as the service conditions of the employees are concerned shall stand repealed with effect from the date these rules come into force.
(2)Notwithstanding such repeal, anything done or action taken before the commencement of these rules shall be construed as validly done or taken under corresponding provisions of these rules.
(3)All appeals and other matters pending before any authority on the date of the commencement of these rules shall be transferred to, and be treated as pending before, the appropriate under these rules.
(4)Notwithstanding anything contained in the foregoing rules in respect of appointment, Government may at any time call for the records and pass necessary orders after examination thereof.Rules Regarding Conduct and Discipline of the Employees of Government Aided Educational Institution