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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2)(j) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(j)to arrange from any agency, Government or otherwise any financial assistance for the promotion of research and to regulate its appropriation;