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State of Punjab - Section

Section 1 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

1. Short title and commencement.

(1)These regulations may be called the Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984.
(2)They shall come into force at once.