Himachal Pradesh High Court
Mohinder Singh vs . Gumann Singh & Another. \ on 23 September, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Mohinder Singh vs. Gumann Singh & another. \ Cr. Revision No. 1 1: of 2021 "
23.09.2022 Present: Ms.Anamika Chauhan, Advocate, vi C Shekhar Thakur, Advocate, for the Retitionex ; Mr.Karan Singh Kanwar, Advocate, for, respondent No.1.
Mr. Raju Ram Rahi, eet General, for respondent No.2.
Further time - "cepa balance amount of es ~1,00,000/- is granted .wi th permission to deposit the same on or before 27.10.2022. NO :
_ list fF consideration on 31.10.2022.
-- - \ NS KA (Vivek Singh Thakur) NN Se OS Judge September. 23, 2022 'furohit) :1: Downloaded on - 23/09/2022 20:05:49 ucls