Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Bombay High Court

The Special Director, Direcrorate Of ... vs Raghuramiyer Jaipur Ipl Cricket Pvt. ... on 11 October, 2023

Bench: K.R. Shriram, Neela Kedar

                                                                                Board Sr.No.:-27

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                   FEMA APPEAL NO. 6 OF 2021

 The Special Director, Direcrorate Of                    ....PETITIONER
 Enforcement (wr)
             V/S
 Raghuramiyer Jaipur Ipl Cricket Pvt. Ltd.             ....RESPONDENT

WITH INTERIM APPLICATION NO. 2056 OF 2020 In FEMA APPEAL 6 OF 2021 The Special Director, Direcrorate Of ....PETITIONER Enforcement (wr) V/S Raghuramiyer Jaipur Ipl Cricket Pvt. Ltd. ....RESPONDENT Mr. Ashish Chavan a/w Mr. Zirhan Quazi, Mr. Manoj Borkar for Appellants Mr. Rohan P. Shah a/w Mr. Srisabari Rajan, Mr. Prajjwal Tiwari i/b Deep Roy for Respondents CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 11th October, 2023 Page 1/2 ::: Uploaded on - 11/10/2023 ::: Downloaded on - 12/10/2023 09:15:58 ::: P.C. :

S. O. to 18/10/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 11/10/2023 ::: Downloaded on - 12/10/2023 09:15:58 :::