Bombay High Court
The Special Director, Direcrorate Of ... vs Raghuramiyer Jaipur Ipl Cricket Pvt. ... on 11 October, 2023
Bench: K.R. Shriram, Neela Kedar
Board Sr.No.:-27
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FEMA APPEAL NO. 6 OF 2021
The Special Director, Direcrorate Of ....PETITIONER
Enforcement (wr)
V/S
Raghuramiyer Jaipur Ipl Cricket Pvt. Ltd. ....RESPONDENT
WITH INTERIM APPLICATION NO. 2056 OF 2020 In FEMA APPEAL 6 OF 2021 The Special Director, Direcrorate Of ....PETITIONER Enforcement (wr) V/S Raghuramiyer Jaipur Ipl Cricket Pvt. Ltd. ....RESPONDENT Mr. Ashish Chavan a/w Mr. Zirhan Quazi, Mr. Manoj Borkar for Appellants Mr. Rohan P. Shah a/w Mr. Srisabari Rajan, Mr. Prajjwal Tiwari i/b Deep Roy for Respondents CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 11th October, 2023 Page 1/2 ::: Uploaded on - 11/10/2023 ::: Downloaded on - 12/10/2023 09:15:58 ::: P.C. :
S. O. to 18/10/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 11/10/2023 ::: Downloaded on - 12/10/2023 09:15:58 :::