Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Punjab - Subsection Section 18(2)(c) in The Baba Farid University of Health Sciences Act, 1998 (c)by transfer from amongst the Registrars of the Universities of Health Sciences, or Medical or Technical Universities in the country.