Section 1 in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317
1. Short title and commencement.
(1)This Act may be called the Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 F. and it shall come into force from 1st Azur, 1318 Fasli.(1-a) It shall extend to the whole of the Telangana area of the State of Andhra Pradesh.(2)Previous rules and orders Rules and orders in force before the commencement of this Act, provided they are not repugnant to the provisions contained in this Act, shall remain in force until rules relating to such matters are made under this Act.
