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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(1) in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317

(1)This Act may be called the Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 F. and it shall come into force from 1st Azur, 1318 Fasli.(1-a) It shall extend to the whole of the Telangana area of the State of Andhra Pradesh.