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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1)(i) in Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013

(i)The first merit list shall include the candidates who have passed the qualifying examination from the Boards for which the percentile marks are available. The merit list shall be prepared with sixty percent weightage of the percentile marks obtained in the theory subjects (Physics, Chemistry and Biology or Mathematics) combined with forty percent weightage of the percentile marks obtained in same subjects of the JEE (Main) / NEET/ GUJCET).