Section 11 in Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013
11. Preparation of Merit List.
- The merit list of the candidates who have applied for admission in the manner prescribed by the Admission Committee, within the prescribed time limit and who are found eligible for admission under these rules, shall be prepared in the following manner, namely:-(1)For the candidates who have passed the qualifying examination from any of the Boards mentioned in sub-rule (1), sub-rule (2), sub-rule (3) or, as the case may be, sub-rule (4) of rule 5, sum of sixty percent weightage of the percentile marks obtained in the theory subjects (Physics, Chemistry and Biology or Mathematics) and forty percent weightage of the percentile marks obtained in same subjects of the JEE (Main)/ NEET/ GUJCET shall be the merit marks:Provided that if percentile marks are not available from any of the Boards mentioned in sub-rule (1), subrule (2), sub-rule (3) or, as the case may be, sub-rule (4) of rule 5, two separate merit lists shall be prepared namely:-(i)The first merit list shall include the candidates who have passed the qualifying examination from the Boards for which the percentile marks are available. The merit list shall be prepared with sixty percent weightage of the percentile marks obtained in the theory subjects (Physics, Chemistry and Biology or Mathematics) combined with forty percent weightage of the percentile marks obtained in same subjects of the JEE (Main) / NEET/ GUJCET).(ii)The second merit list shall include the candidates who have passed the qualifying examination from the Boards for which the percentile marks are not available. This shall be based on sixty percent weightage of marks obtained in theory of the subjects (Physics, Chemistry and Biology or Mathematics) after converting it to 100 combined with the forty percentage weightage of the percentile marks obtained in the JEE (Main)/ NEET/ GUJCET).(2)The criteria for deciding merit order in case of candidates having equal merit marks shall be based on the percentage of marks obtained in the qualifying examination in following sequence, namely:-(a)Mathematics/ Biology and Physics(b)Mathematics/ Biology and Chemistry(c)Physics and Chemistry(d)Mathematics/ Biology(e)Physics(f)Chemistry(g)English(h)Aggregate marks(3)[ For the purpose of sub-rule (1), the percentile marks shall mean only the percentile and while preparing the merit list, the percentage obtained by the candidate shall not be taken into account. However, only for the purpose of deciding the merit order of candidates having equal merit marks, the percentage of marks shall be considered as provided in sub-rule (2).] [Added by Notification No. GH/SH/24/2014/PVS/102013/280/S, dated 16.7.2014 (w.e.f. 14.5.2013).]
