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State of Uttarakhand - Section

Section 18 in Irrigation Department, Uttaranchal Service of Scientific Cadre (Group 'A', 'B' and 'C') Rules, 2003

18. Appointment.

- On the availability of vacancies for substantive post the Appointing Authority shall appoint the candidates in the following manner :
(1)The Appointing Authority shall make the appointment of the candidates in the same order as their names appear in the list prepared, as the case may be, under Rule 15, 16 or 17, subject to conditions of sub-rule (2). The recruitments to the posts of Assistant Research Officer/Research Officer shall be published in Government Gazette;
(2)Where, in any year of recruitment appointments are to be made both by direct recruitment and by promotion, regular appointments shall not be made unless selections are made from both the sources and a combined list is prepared in accordance with Rule 17 above; and
(3)If more than one orders of appointment are issued in respect of any one selection, a combined order shall also be issued, mentioning the names of the persons in order of seniority as determined in the selection or as it stood in the cadre from which they are promoted, as the case may be. If the appointments are made both by direct recruitment and by promotion, names shall be arranged in accordance with the cyclic order referred to in Rule 17 above.