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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Goa - Subsection

Section 53(1) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(1)Consumer/Farmer market may be established by developing infrastructure as prescribed, by any person in any market area and that the producer of agricultural produce himself may sell his produce as prescribed directly to the consumer at such place:Provided that the consumer shall not purchase the agricultural produce more than the prescribed quantum in the consumer market.