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[Cites 0, Cited by 0] [Section 10(24)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(24)(d) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

(d)Addresses and telephone numbers of the relevant Grievance Redressal Officers including Central Grievance Redressal Officers as well as the Ombudsman constituted under Section 42 sub-clause 6 of the Act;