Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 593(6)] [Section 593] [Entire Act]

State of Madhya Pradesh - Subsection

Section 593(6)(a) in M.P. Civil Court Rules, 1961

(a)the applicant's name, father's name, date of birth according to the English Calendar, residence, educational qualifications and present occupation (if any);