Madhya Pradesh High Court
Chunnilal @ Lalu Rathor vs The State Of Madhya Pradesh on 16 April, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-623-2015 (CHUNNILAL @ LALU RATHOR Vs THE STATE OF MADHYA PRADESH) 12 Jabalpur, Dated : 16-04-2018 None for appellant. Shri Saurabh Shrivastava,Government Advocate for State. Adjourned.
sh (J.K. MAHESHWARI) e JUDGE ad Digitally signed by AMIT JAIN Date: 2018.04.17 12:00:06 +05'30' Pr a hy amit ad M of rt ou C h ig H