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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Karnataka - Subsection

Section 55(a) in Karnataka Ayurvedic and Unani Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Rules, 1964

(a)At the end of the Register, there shall be entered (1) the total number of persons in the published register, (2) the number of persons whose names were added to the register by registration during the year, (3) the number of persons renewed to the Registrar during the year, (4) the number of persons whose names were removed from the register during the year stating the particular section of the Act in pursuance of which the names were removed, (5) the number of persons whose names were removed on account of death.