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State of Karnataka - Section

Section 55 in Karnataka Ayurvedic and Unani Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Rules, 1964

55. Entries to be made in the register relating to the number of persons registered.

(a)At the end of the Register, there shall be entered (1) the total number of persons in the published register, (2) the number of persons whose names were added to the register by registration during the year, (3) the number of persons renewed to the Registrar during the year, (4) the number of persons whose names were removed from the register during the year stating the particular section of the Act in pursuance of which the names were removed, (5) the number of persons whose names were removed on account of death.
(b)The Registrar shall mutatis mutandis make similar entries at the end of the list maintained under Section 18 (2) of the Act.