Section 56 in Dock Workers (Safety, Health and Welfare) Scheme, 1961
56. Fire protection.
(1)Places where dock workers are employed shall be provided with -(a)sufficient and suitable fire-extinguishing equipment ; and(b)an adequate water-supply at ample pressure.(2)Persons trained to use the fire-extinguishing equipment shall be readily available during all working hours.(3)Fire-extinguishing equipment shall be properly maintained and inspected at suitable intervals.
