Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(2)Persons trained to use the fire-extinguishing equipment shall be readily available during all working hours.