Madhya Pradesh High Court
Prakash vs Ku. Neetu on 25 July, 2024
Author: Hirdesh
Bench: Hirdesh
1 MA-6508-2023 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MA No. 6508 of 2023 (PRAKASH AND OTHERS Vs KU. NEETU AND OTHERS ) Dated : 25-07-2024 Parties through their counsel.
Counsel for the appellant submits that he has filed the reply today. Office to place it on record. List after six weeks. IR, if any, to continue till the next date of hearing.
(HIRDESH) JUDGE hk/ Signature Not Verified Signed by: HARIKUMAR NAIR Signing time: 25-07-2024 18:22:13