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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(1)Each Gram Panchayat, should earmark a particular day of a week on weekly hat day called the 'employment guarantee day' which shall be set apart for processing work applications and related activities such as disclosure of information, allocation of work, payment of wages and payment of unemployment allowances etc.