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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(13) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(13)An approach road of not-less than 3 metres width shall be provided from the public road to the electrical room/open space earmarked for installation of distribution transformer, associated switchgear, sub station / switching station.Note 1: The specific requirement to provide space, as per the sub-regulations (12) and (13) of this regulation shall be made known to the consumers / builders / owners at the initial stages itself, when they approach with applications for extending temporary or regular supply.Note 2: The Chief Executive Officer of the Distribution Licensee (presently the Chairman / TNEB) may approve the relaxation against the requirement stipulated in sub-regulations (12) and (13) of this regulation in exceptional cases provided he is satisfied that:
(a)the supply to such premises can be satisfactorily fed from the existing Distribution Transformer / other sources
(b)the quality of the power supply will not be affected even in future due to growth of the load in the premises / near by area
(c)no compromise has been made on technical requirements by relaxing the above criteria.
(d)non availability of the space / alternate provisions is confirmed by the Licensee after a site inspection