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Madhya Pradesh High Court

Marico Limited A Public Limited Company ... vs The State Of Madhya Pradesh on 9 April, 2026

1 CRA-8538-2023 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 8538 of 2023 (MARICO LIMITED A PUBLIC LIMITED COMPANY INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT 1956 AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 09-04-2026 Mr. Anshul Shrivastava - Advocate for the appellant. Mr. Ambuj Patel appearing on behalf of Advocate General.

As prayed, list the case after two weeks.

(GAJENDRA SINGH) JUDGE VS Signature Not Verified Signed by: VARSHA SINGH Signing time: 09-Apr-26 8:44:30 PM