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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(2)(b) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(b)advance recognition of the skills, merits and abilities of persons with disabilities and of their contributions to the workforce, labour market and professional fee ;